Citation : 2015 Latest Caselaw 4293 ALL
Judgement Date : 19 November, 2015
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 24 Case :- SERVICE SINGLE No. - 2762 of 2005 Petitioner :- Gyan Prakash Trivedi [Objection Filed] Respondent :- The C/M P.L.K.P.Inter College And 5 Ors. Counsel for Petitioner :- Pankaj Bajpai,Madhurima Bhargava,Sunil Mishra Counsel for Respondent :- C.S.C.,Anil Kumar Tewari,Anil Kumar Tripathi,Ashwani Kumar,H.S.Jain,O.P.M. Tripathi Hon'ble Dr. Devendra Kumar Arora,J.
Ms. Madhurima Bhargava, learned Counsel for the petitioner is suffering from fever and requested for adjournment of the case.
Sri O.P.M.Tripathi, learned counsel for the opposite parties prays urgency in the matter.
Appreciating the request of the learned Counsel for the parties, case is adjourned.
List this case on 8.12.2015.
Order Date :- 19.11.2015
Arvind
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