Ali Ahmad @ Dr. Sameer vs The State Of U.P.
2015 Latest Caselaw 4292 ALL

Citation : 2015 Latest Caselaw 4292 ALL
Judgement Date : 19 November, 2015

Allahabad High Court

Ali Ahmad @ Dr. Sameer vs The State Of U.P. on 19 November, 2015

Bench: Ashwani Kumar Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 29
 

 
Case :- BAIL No. - 10437 of 2015
 

 
Applicant :- Ali Ahmad @ Dr. Sameer
 
Opposite Party :- The State Of U.P.
 
Counsel for Applicant :- Rajendra Singh Chauhan,Bhupendra Nath Tripathi
 
Counsel for Opposite Party :- Govt.Advocate
 

 
Hon'ble Ashwani Kumar Singh,J.

List in the next week.

Order Date :- 19.11.2015

kvg/-

Download the LatestLaws.com Mobile App