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Solar Press vs Presiding Officer Labour Court & ...
2015 Latest Caselaw 4288 ALL

Citation : 2015 Latest Caselaw 4288 ALL
Judgement Date : 19 November, 2015

Allahabad High Court
Solar Press vs Presiding Officer Labour Court & ... on 19 November, 2015
Bench: Abhinava Upadhya



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - C No. - 16106 of 2003
 

 
Petitioner :- Solar Press
 
Respondent :- Presiding Officer Labour Court & Another
 
Counsel for Petitioner :- Pankaj Bhatia
 
Counsel for Respondent :- C.S.C.,L.M. Singh
 

 
Hon'ble Abhinava Upadhya,J.

By an earlier order, a direction was issued for reconstruction of the record as the original record has gone for digitalization.

Put up on Monday i.e. 23.11.2015 to enable learned counsel for the petitioner to get the record reconstructed.

Order Date :- 19.11.2015

Lbm/-

 

 

 
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