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Sharda Shanker And Ors. vs State Of U.P. & Ors.
2015 Latest Caselaw 4287 ALL

Citation : 2015 Latest Caselaw 4287 ALL
Judgement Date : 19 November, 2015

Allahabad High Court
Sharda Shanker And Ors. vs State Of U.P. & Ors. on 19 November, 2015
Bench: Devendra Kumar Arora



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE SINGLE No. - 5693 of 1993
 

 
Petitioner :- Sharda Shanker And Ors.
 
Respondent :- State Of U.P. & Ors.
 
Counsel for Petitioner :- O.P. Srivastava,Anil Kumar Mishra,Arvind Kumar Srivastava,Ashok Pandey,D.P.S.Chauhan,Harish Chandra,Suresh Chandra Srivastava
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

This is an application for listing.

Counsel for the petitioner states that the pleadings have already been exchanged and the case is ripe for hearing.

Accordingly, list this case for hearing within two month.

Application stands disposed of finally.

Order Date :- 19.11.2015

MH/-

 

 

 
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