Chandana Rawat vs M.D.U.P.Co Operatiave ...
2015 Latest Caselaw 4286 ALL

Citation : 2015 Latest Caselaw 4286 ALL
Judgement Date : 19 November, 2015

Allahabad High Court

Chandana Rawat vs M.D.U.P.Co Operatiave ... on 19 November, 2015

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE SINGLE No. - 6035 of 2007
 

 
Petitioner :- Chandana Rawat
 
Respondent :- M.D.U.P.Co Operatiave Federation And 2 Ors
 
Counsel for Petitioner :- Ram Narain Gupta
 
Counsel for Respondent :- C.S.C.,Jyotinjay Verma
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

On the request of petitioner's Counsel put up tomorrow to enable him to prepare the case.

Order Date :- 19.11.2015

MH/-

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