Arvind Kumar Patel vs Distt.Judge Hradoi And Anors.
2015 Latest Caselaw 4284 ALL

Citation : 2015 Latest Caselaw 4284 ALL
Judgement Date : 19 November, 2015

Allahabad High Court

Arvind Kumar Patel vs Distt.Judge Hradoi And Anors. on 19 November, 2015

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE SINGLE No. - 3246 of 2003
 

 
Petitioner :- Arvind Kumar Patel
 
Respondent :- Distt.Judge Hradoi And Anors.
 
Counsel for Petitioner :- Somesh Khare
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

This is an application for listing.

Counsel for the petitioner states that the pleadings have already been exchanged and the case is ripe for hearing.

Accordingly, list this case for hearing within two month.

Application stands disposed of finally.

Order Date :- 19.11.2015

MH/-

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