Sri Ram Sharma And Others vs State Of U.P. Thu. Secretary Basic ...
2015 Latest Caselaw 4283 ALL

Citation : 2015 Latest Caselaw 4283 ALL
Judgement Date : 19 November, 2015

Allahabad High Court

Sri Ram Sharma And Others vs State Of U.P. Thu. Secretary Basic ... on 19 November, 2015

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE SINGLE No. - 8487 of 2009
 

 
Petitioner :- Sri Ram Sharma And Others
 
Respondent :- State Of U.P. Thu. Secretary Basic Education ,Civil
 
Counsel for Petitioner :- Rohit Tripathi,Ashok Pandey,Suresh Chandra Srivastava
 
Counsel for Respondent :- C.S.C.,Ajay Kumar,B L Verma,Deepak Srivastava,J P Maurya
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

This is an application for listing.

Counsel for the petitioner states that the pleadings have already been exchanged and the case is ripe for hearing.

Accordingly, list this case for hearing within two months.

Order Date :- 19.11.2015

MH/-

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