Pankaj Srivastava vs The Director Of Education And 2 ...
2015 Latest Caselaw 4281 ALL

Citation : 2015 Latest Caselaw 4281 ALL
Judgement Date : 19 November, 2015

Allahabad High Court

Pankaj Srivastava vs The Director Of Education And 2 ... on 19 November, 2015

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE SINGLE No. - 6463 of 2000
 

 
Petitioner :- Pankaj Srivastava
 
Respondent :- The Director Of Education And 2 Ors.
 
Counsel for Petitioner :- Avadheseh Kumar,Anoop Srivastava,K.D. Nag
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

On the request of Sri K.D.Nag, learned Counsel for the petitioner, case is adjourned for two weeks'.

List thereafter.

Order Date :- 19.11.2015

Arvind

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