Master Tushar Srivastava Throu ... vs Ajay Kumar Srivastava And Ors.
2015 Latest Caselaw 4280 ALL

Citation : 2015 Latest Caselaw 4280 ALL
Judgement Date : 19 November, 2015

Allahabad High Court

Master Tushar Srivastava Throu ... vs Ajay Kumar Srivastava And Ors. on 19 November, 2015

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 11
 

 
Case :- HABEAS CORPUS No. - 121 of 2015
 

 
Petitioner :- Master Tushar Srivastava Throu Mother Mrs.Seema Srivastava
 
Respondent :- Ajay Kumar Srivastava And Ors.
 
Counsel for Petitioner :- Sunil Kumar Sinha,Tanveer Zahra
 
Counsel for Respondent :- Govt.Advocate,Ashutosh Nigam
 

 
Hon'ble Bachchoo Lal,J.

Counter and rejoinder affidavits have been exchanged.

List after two weeks for hearing.

Order Date :- 19.11.2015

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