State Of U.P.Thru The Prin. Secy. ... vs Ram Prasad Pal And Ors.
2015 Latest Caselaw 4277 ALL

Citation : 2015 Latest Caselaw 4277 ALL
Judgement Date : 19 November, 2015

Allahabad High Court

State Of U.P.Thru The Prin. Secy. ... vs Ram Prasad Pal And Ors. on 19 November, 2015

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- REVIEW PETITION DEFECTIVE No. - 305 of 2011
 

 
Petitioner :- State Of U.P.Thru The Prin. Secy. Lko.And Ors. 7377(S/S)2010
 
Respondent :- Ram Prasad Pal And Ors.
 
Counsel for Petitioner :- C.S.C.
 
Counsel for Respondent :- R.S.Pawar
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

On the request of learned Counsel for the petitioner, case is adjourned.

List again.

Order Date :- 19.11.2015

Arvind

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