Arun vs State Of U.P.
2015 Latest Caselaw 4276 ALL

Citation : 2015 Latest Caselaw 4276 ALL
Judgement Date : 19 November, 2015

Allahabad High Court

Arun vs State Of U.P. on 19 November, 2015

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 11
 

 
Case :- BAIL No. - 6714 of 2015
 

 
Applicant :- Arun
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Shanker Singh,Devendra Pratap
 
Counsel for Opposite Party :- Govt.Advocate
 

 
Hon'ble Bachchoo Lal,J.

This is an application for taking vakalatnama on the record on behalf of the applicant.

Case called out. No one is present on behalf of applicant.

List in the next cause list.

Order Date :- 19.11.2015

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