Bhurey vs D.I.O.S.Unnao And Ors
2015 Latest Caselaw 4260 ALL

Citation : 2015 Latest Caselaw 4260 ALL
Judgement Date : 18 November, 2015

Allahabad High Court

Bhurey vs D.I.O.S.Unnao And Ors on 18 November, 2015

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE SINGLE No. - 7698 of 1992
 

 
Petitioner :- Bhurey
 
Respondent :- D.I.O.S.Unnao And Ors
 
Counsel for Petitioner :- Vishal Singh,D.K.Srivastava,H.A.B. Sinha,Prem Singh,Vishal Singh
 
Counsel for Respondent :- R.K. Singh,Pramod Kumar Singh,S.C. Pandey,Shesh Narain Pandey
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Case called out in the revised list.

None responds for the petitioner to press the writ petition.

Since the writ petition is quite old and pertains to the year 1992, it is dismissed for want of prosecution.

Interim order, if any, stands vacated.

Order Date :- 18.11.2015

MH/-

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