Shanker Nath Pandey vs Hindustan Aeronautices Ltd.
2015 Latest Caselaw 4259 ALL

Citation : 2015 Latest Caselaw 4259 ALL
Judgement Date : 18 November, 2015

Allahabad High Court

Shanker Nath Pandey vs Hindustan Aeronautices Ltd. on 18 November, 2015

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE SINGLE No. - 5985 of 1999
 

 
Petitioner :- Shanker Nath Pandey
 
Respondent :- Hindustan Aeronautices Ltd.
 
Counsel for Petitioner :- R.C.Shukla,Abid Alwi,K.S.Bajpai,Onkar Pandey,Parul Bajpai,Pt. S. Chandra,Ranjana Agnihotri
 
Counsel for Respondent :- C.S.C.,P.K.Sinha
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

On the request of Sri Pt. S. Chandra, learned Counsel for the petitioner, case is adjourned.

List again.

Order Date :- 18.11.2015

Arvind

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