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Nasrulla vs D.D.C.And Others
2015 Latest Caselaw 4257 ALL

Citation : 2015 Latest Caselaw 4257 ALL
Judgement Date : 18 November, 2015

Allahabad High Court
Nasrulla vs D.D.C.And Others on 18 November, 2015
Bench: Abhinava Upadhya



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - B No. - 1907 of 1993
 

 
Petitioner :- Nasrulla
 
Respondent :- D.D.C.And Others
 
Counsel for Petitioner :- Tripathi B.G.Bhai
 
Counsel for Respondent :- K.N.Yadav,S.C.
 

 
Hon'ble Abhinava Upadhya,J.

This writ petition no. 1907 of 1993 has been filed by Nasrulla son of Sri Hussain but in the cause list the description of petitioner has wrongly been shown.

List in the next cause list with the correct description of the petitioner of writ petition no. 1907 of 1993.

Order Date :- 18.11.2015

Lbm/-

 

 

 
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