Gyan Prakash Trivedi [Objection ... vs The C/M P.L.K.P.Inter College And ...
2015 Latest Caselaw 4256 ALL

Citation : 2015 Latest Caselaw 4256 ALL
Judgement Date : 18 November, 2015

Allahabad High Court

Gyan Prakash Trivedi [Objection ... vs The C/M P.L.K.P.Inter College And ... on 18 November, 2015

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE SINGLE No. - 2762 of 2005
 

 
Petitioner :- Gyan Prakash Trivedi [Objection Filed]
 
Respondent :- The C/M P.L.K.P.Inter College And 5 Ors.
 
Counsel for Petitioner :- Pankaj Bajpai,Madhurima Bhargava,Sunil Mishra
 
Counsel for Respondent :- C.S.C.,Anil Kumar Tewari,Anil Kumar Tripathi,Ashwani Kumar,H.S.Jain,O.P.M. Tripathi
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

It has been informed that Ms. Madhurima Bhargava, learned Counsel for the petitioner is busy in some other Court.

Appreciating the request of learned Counsel for the petitioner, put up tomorrow i.e. 19.11.2015 for hearing.

Order Date :- 18.11.2015

Arvind

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