Shrawan Kumar Jain vs Additional Commissioner ...
2015 Latest Caselaw 4255 ALL

Citation : 2015 Latest Caselaw 4255 ALL
Judgement Date : 18 November, 2015

Allahabad High Court

Shrawan Kumar Jain vs Additional Commissioner ... on 18 November, 2015

Bench: Abhinava Upadhya




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - C No. - 50927 of 2015
 

 
Petitioner :- Shrawan Kumar Jain
 
Respondent :- Additional Commissioner Judicial And 7 Others
 
Counsel for Petitioner :- Manish Kumar Jain,Pramod Kumar Jain
 
Counsel for Respondent :- C.S.C.,K.K. Dwivedi
 

 
Hon'ble Abhinava Upadhya,J.

Sri Ramapati Tripathi, Advocate holding brief of Sri K.K.Dwivedi, learned counsel appearing for the respondent no.3 submits that the counter affidavit on his behalf is under preparation and he be allowed a week's time to file the same.

As prayed, one week's time is allowed to file counter affidavit.

List thereafter.

Order Date :- 18.11.2015

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