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Vijai Kumar {N-State} vs Institutre Of Entrepreneurship ...
2015 Latest Caselaw 4254 ALL

Citation : 2015 Latest Caselaw 4254 ALL
Judgement Date : 18 November, 2015

Allahabad High Court
Vijai Kumar {N-State} vs Institutre Of Entrepreneurship ... on 18 November, 2015
Bench: Devendra Kumar Arora



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE SINGLE No. - 11166 of 1990
 

 
Petitioner :- Vijai Kumar {N-State}
 
Respondent :- Institutre Of Entrepreneurship Development And Others
 
Counsel for Petitioner :- Kapil Dev,Ashwani Kumar,Dr.Sheelendra Kumar,I H Farooqui,Sunil Sharma
 
Counsel for Respondent :- A P Singh Gaur
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

On the request of Sri H.P.Srivastava, learned Counsel for the opposite parties, put up tomorrow.

Order Date :- 18.11.2015

Arvind

 

 

 
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