Ram Charitra Misra vs Board Of Revenue And Others
2015 Latest Caselaw 4252 ALL

Citation : 2015 Latest Caselaw 4252 ALL
Judgement Date : 18 November, 2015

Allahabad High Court

Ram Charitra Misra vs Board Of Revenue And Others on 18 November, 2015

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE SINGLE No. - 7449 of 1993
 

 
Petitioner :- Ram Charitra Misra
 
Respondent :- Board Of Revenue And Others
 
Counsel for Petitioner :- V.P. Singh,K N Tiwari,S P Tiwari,Satya Narain Shukla,U S Sahai
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Learned Addl.chief Standing Counsel informs that record of the instant case is not traceable and as such the case may be adjourned to enable him to get the record trace.

List this case on 30.11.2015. Respondents shall seeks latest instructions in the matter.

Order Date :- 18.11.2015

MH/-

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