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Ex-Lac Sarvesh Kumar ... vs Union Of India Through Secretary ...
2015 Latest Caselaw 4248 ALL

Citation : 2015 Latest Caselaw 4248 ALL
Judgement Date : 18 November, 2015

Allahabad High Court
Ex-Lac Sarvesh Kumar ... vs Union Of India Through Secretary ... on 18 November, 2015
Bench: Devendra Kumar Arora



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE SINGLE No. - 2505 of 2006
 

 
Petitioner :- Ex-Lac Sarvesh Kumar Bajpai(Service No.742554 Trade Rad/Fit)
 
Respondent :- Union Of India Through Secretary Ministry Of Defence & 3 Ors
 
Counsel for Petitioner :- U S Sahai
 
Counsel for Respondent :- Dipak Seth,Mahendra Kumar Misra,Savitra Vardhan Singh,Siddharth Dhaon
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

On the request of Sri U.S.Sahai, learned Counsel for the petitioner, case is adjourned.

List again.

Order Date :- 18.11.2015

Arvind

 

 

 
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