Harish Ram vs State Of U.P.Thr.Secy P.W.D And 4 ...
2015 Latest Caselaw 4247 ALL

Citation : 2015 Latest Caselaw 4247 ALL
Judgement Date : 18 November, 2015

Allahabad High Court

Harish Ram vs State Of U.P.Thr.Secy P.W.D And 4 ... on 18 November, 2015

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE SINGLE No. - 786 of 2008
 

 
Petitioner :- Harish Ram
 
Respondent :- State Of U.P.Thr.Secy P.W.D And 4 Ors
 
Counsel for Petitioner :- Upendra Singh
 
Counsel for Respondent :- C.S.C
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Learned Counsel for the petitioner prays for and is granted two weeks' time for filing Supplementary Affidavit.

Order Date :- 18.11.2015

Arvind

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