Rajveer Singh vs Addl. Commissioner, Meerut ...
2015 Latest Caselaw 4246 ALL

Citation : 2015 Latest Caselaw 4246 ALL
Judgement Date : 18 November, 2015

Allahabad High Court

Rajveer Singh vs Addl. Commissioner, Meerut ... on 18 November, 2015

Bench: Abhinava Upadhya




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 
Civil Misc. Correction Application No. 388062 of 2015
 
IN
 
Case :- WRIT - C No. - 62280 of 2015
 

 
Petitioner :- Rajveer Singh
 
Respondent :- Addl. Commissioner, Meerut Division, And 5 Others
 
Counsel for Petitioner :- Karan Prakash Tiwari
 
Counsel for Respondent :- C.S.C.,Mahesh Narain Singh
 

 
Hon'ble Abhinava Upadhya,J.

Heard learned counsel for the applicant.

This is an application praying for correction in the order dated 05.11.2015.

In second line of first paragraph after the order dated 1.10.2012, "the order dated 21.07.2014" be also read. The application is allowed.

Order Date :- 18.11.2015

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