Kripa Shanker And Anr. vs Additional Commissioner Kanpur ...
2015 Latest Caselaw 4245 ALL

Citation : 2015 Latest Caselaw 4245 ALL
Judgement Date : 18 November, 2015

Allahabad High Court

Kripa Shanker And Anr. vs Additional Commissioner Kanpur ... on 18 November, 2015

Bench: Abhinava Upadhya




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - C No. - 50840 of 2015
 

 
Petitioner :- Kripa Shanker And Anr.
 
Respondent :- Additional Commissioner Kanpur Division And 9 Others
 
Counsel for Petitioner :- Pradeep Saxena,Radhey Shyam
 
Counsel for Respondent :- C.S.C.,Devesh Kumar Verma,Suresh Chandra Verma
 

 
Hon'ble Abhinava Upadhya,J.

It is informed by learned counsel for the petitioners that respondent no.8 has died, therefore, he prays for and is granted a week's time to file substitution application.

List this case after one week.

Order Date :- 18.11.2015

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