Rajendra Prasad vs D.I.O.S. & Others
2015 Latest Caselaw 4244 ALL

Citation : 2015 Latest Caselaw 4244 ALL
Judgement Date : 18 November, 2015

Allahabad High Court

Rajendra Prasad vs D.I.O.S. & Others on 18 November, 2015

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE SINGLE No. - 6648 of 1991
 

 
Petitioner :- Rajendra Prasad
 
Respondent :- D.I.O.S. & Others
 
Counsel for Petitioner :- H.S.Sahai,P.K.Khare,R.K.Sinha,Ram Lagan Misra
 
Counsel for Respondent :- S.K.Mehrotra,Ajay Pratap Singh,C.S.C,Upendra Singh
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

It has been informed that Sri S.K.Mehrotra, Advocate put in appearance on behalf of opposite party no.3 and also filed Counter Affidavit, but now he is not appearing in the case.

In view of the above, let notice be issued to opposite party no.3, dasti as well returnable at an early date to ensure appearance on behalf of Committee of Management.

In the meantime, learned Standing Counsel will file counter Affidavit.

List this case on 16.12.2015.

Order Date :- 18.11.2015

Arvind

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