Ram Kumar Dubey vs State Of U P ...
2015 Latest Caselaw 4242 ALL

Citation : 2015 Latest Caselaw 4242 ALL
Judgement Date : 18 November, 2015

Allahabad High Court

Ram Kumar Dubey vs State Of U P ... on 18 November, 2015

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE SINGLE No. - 5091 of 2009
 

 
Petitioner :- Ram Kumar Dubey
 
Respondent :- State Of U P Thr.Prin.Secy.Irrigation Dept.Govt.Of U P Civil
 
Counsel for Petitioner :- A M Tripathi
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Learned Counsel for the petitioner prays for and is granted a week time to file Supplementary Rejoinder Affidavit.

Order Date :- 18.11.2015

Arvind

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