Lakheshwar Pandey S/O Late ... vs State Of U.P. Thru Principal ...
2015 Latest Caselaw 4240 ALL

Citation : 2015 Latest Caselaw 4240 ALL
Judgement Date : 18 November, 2015

Allahabad High Court

Lakheshwar Pandey S/O Late ... vs State Of U.P. Thru Principal ... on 18 November, 2015

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE SINGLE No. - 1882 of 2010
 

 
Petitioner :- Lakheshwar Pandey S/O Late Bhagauti Sharan Pandey
 
Respondent :- State Of U.P. Thru Principal Secretary Rural Development
 
Counsel for Petitioner :- Raza Zaheer
 
Counsel for Respondent :- C.Sc..
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

On the request made on behalf of Sri Raza Zaheer, the case is adjourned.

List in the next month.

Order Date :- 18.11.2015

MH/-

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