Ayushi Throu Their Mother Renu ... vs Principal Secy.Home Civil ...
2015 Latest Caselaw 4238 ALL

Citation : 2015 Latest Caselaw 4238 ALL
Judgement Date : 18 November, 2015

Allahabad High Court

Ayushi Throu Their Mother Renu ... vs Principal Secy.Home Civil ... on 18 November, 2015

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 11
 

 
Case :- HABEAS CORPUS No. - 292 of 2015
 

 
Petitioner :- Ayushi Throu Their Mother Renu Shukal And Ors.
 
Respondent :- Principal Secy.Home Civil Sectt.Lko.And Ors.
 
Counsel for Petitioner :- Pramod Kumar Dixit,Hari Narain Singh,Sudhir Upadhyay
 
Counsel for Respondent :- Govt.Advocate,Dr.Manoj Dubey
 

 
Hon'ble Bachchoo Lal,J.

Rejoinder affidavit has been filed on behalf of the petitioner be taken on record.

On the request of the learned counsel for the petitioner the case is passed over for the day.

List on 8.12.2015

Order Date :- 18.11.2015

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