Atul Pandey @ Vidhya Alankar vs State Of U.P.
2015 Latest Caselaw 4233 ALL

Citation : 2015 Latest Caselaw 4233 ALL
Judgement Date : 18 November, 2015

Allahabad High Court

Atul Pandey @ Vidhya Alankar vs State Of U.P. on 18 November, 2015

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 11
 

 
Case :- BAIL No. - 10338 of 2015
 

 
Applicant :- Atul Pandey @ Vidhya Alankar
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Ravindra Shukla
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Bachchoo Lal,J.

Learned A.G.A prays for and is granted four weeks time to file counter affidavit.

Rejoinder affidavit may be filed within one week thereafter.

List thereafter.

18.11.2015

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