Raj Kishore Prasad Verma vs State Of U.P. Thru Prin.Secy. Food ...
2015 Latest Caselaw 4232 ALL

Citation : 2015 Latest Caselaw 4232 ALL
Judgement Date : 18 November, 2015

Allahabad High Court

Raj Kishore Prasad Verma vs State Of U.P. Thru Prin.Secy. Food ... on 18 November, 2015

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE SINGLE No. - 10273 of 2006
 

 
Petitioner :- Raj Kishore Prasad Verma
 
Respondent :- State Of U.P. Thru Prin.Secy. Food & 2 Ors.
 
Counsel for Petitioner :- Vimal Kumar Pandey,Piyush Chandra Agarwal,Rajesh Tiwari
 
Counsel for Respondent :- C.Sc..,Shree Prakash Singh
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Sri Piyush Chandra Agarwal, learned Counsel for the petitioner is reported to be ill.

Case is adjourned.

List again.

Order Date :- 18.11.2015

Arvind

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