Ram Samujh Pathak [Objection ... vs State Of U.P.Through Its Prin ...
2015 Latest Caselaw 4231 ALL

Citation : 2015 Latest Caselaw 4231 ALL
Judgement Date : 18 November, 2015

Allahabad High Court

Ram Samujh Pathak [Objection ... vs State Of U.P.Through Its Prin ... on 18 November, 2015

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE SINGLE No. - 5100 of 2009
 

 
Petitioner :- Ram Samujh Pathak [Objection Filed]
 
Respondent :- State Of U.P.Through Its Prin Secy. Deptt. Of Forest Govt.
 
Counsel for Petitioner :- Raj Kumar Mishra,R.N.Shukla
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Standing Counsel is directed to seek instructions about the payment of arrears of salary to the petitioner relating to period prior to June,2005.

List this case on 8.12.2015.

Order Date :- 18.11.2015

MH/-

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