Ravinand Kumar Srivastava And ... vs State Of U.P. Through Principal ...
2015 Latest Caselaw 4229 ALL

Citation : 2015 Latest Caselaw 4229 ALL
Judgement Date : 18 November, 2015

Allahabad High Court

Ravinand Kumar Srivastava And ... vs State Of U.P. Through Principal ... on 18 November, 2015

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE SINGLE No. - 8619 of 2010
 

 
Petitioner :- Ravinand Kumar Srivastava And Others
 
Respondent :- State Of U.P. Through Principal Secy. Finance Lucknow & Ors.
 
Counsel for Petitioner :- Himanshu Raghav,Amrit Kr.Tiwari,Sandeep Singh
 
Counsel for Respondent :- C.S.C.,Manish Kumar
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Sri Gaurav Mehrotra, Advocate filed memo of appearance on behalf of opposite party no. 2, the same is taken on record.

Office is directed to print the name of Sri Gaurav Mehrotra as counsel for the opposite party no.2 when the case is next listed.

As the pleadings have been exchanged, list this case for hearing on its own turn.

Order Date :- 18.11.2015

Arvind

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