Smt. Rita Thru Her Husband Sri ... vs State Of U.P.And Ors.
2015 Latest Caselaw 4225 ALL

Citation : 2015 Latest Caselaw 4225 ALL
Judgement Date : 18 November, 2015

Allahabad High Court

Smt. Rita Thru Her Husband Sri ... vs State Of U.P.And Ors. on 18 November, 2015

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 11
 

 
Case :- HABEAS CORPUS No. - 323 of 2015
 

 
Petitioner :- Smt. Rita Thru Her Husband Sri Lalit Kumar
 
Respondent :- State Of U.P.And Ors.
 
Counsel for Petitioner :- K.K.Tewari
 
Counsel for Respondent :- Govt.Advocate
 

 
Hon'ble Bachchoo Lal,J.

On the request of the learned counsel for the petitioner, the case is passed over for the day.

List after 15 days.

Order Date :- 18.11.2015

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