Omkar And Another vs The State Of U.P.
2015 Latest Caselaw 4222 ALL

Citation : 2015 Latest Caselaw 4222 ALL
Judgement Date : 18 November, 2015

Allahabad High Court

Omkar And Another vs The State Of U.P. on 18 November, 2015

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 11
 

 
Case :- BAIL No. - 10351 of 2015
 

 
Applicant :- Omkar And Another
 
Opposite Party :- The State Of U.P.
 
Counsel for Applicant :- Pawan Kumar Mishra
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Bachchoo Lal,J.

Sri S.P. Maurya, Advocate has filed vakalatnama on behalf of the complainant be taken on record.

Learned counsel for the complainant prays for and is granted one week time to file counter affidavit.

List on 3.12.2015.

Order Date :- 18.11.2015

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