Roshan Lal vs State Of U P Thr.Its Secy.Basic ...
2015 Latest Caselaw 4220 ALL

Citation : 2015 Latest Caselaw 4220 ALL
Judgement Date : 18 November, 2015

Allahabad High Court

Roshan Lal vs State Of U P Thr.Its Secy.Basic ... on 18 November, 2015

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE SINGLE No. - 5088 of 2009
 

 
Petitioner :- Roshan Lal
 
Respondent :- State Of U P Thr.Its Secy.Basic Education Civil Sectt.Lko.
 
Counsel for Petitioner :- Ajeet Kumar
 
Counsel for Respondent :- C.S.C.,D R Misra
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Sri Ajeet Kumar, learned Counsel for the petitioner is reported to be ill.

Case is adjourned.

List again.

Interim order, if any, shall continue till the next date of listing.

Order Date :- 18.11.2015

Arvind

Download the LatestLaws.com Mobile App