Smt.Maya Jain vs State Of U.P. Through Its ...
2015 Latest Caselaw 4219 ALL

Citation : 2015 Latest Caselaw 4219 ALL
Judgement Date : 18 November, 2015

Allahabad High Court

Smt.Maya Jain vs State Of U.P. Through Its ... on 18 November, 2015

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE SINGLE No. - 2661 of 2010
 

 
Petitioner :- Smt.Maya Jain
 
Respondent :- State Of U.P. Through Its Secy.Basic Education And Others
 
Counsel for Petitioner :- Amit Srivastava,Manik Mishra,R R Dev,Rajit Ram,Vaibhav Mishra
 
Counsel for Respondent :- C.S.C.,B.L.Verma
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

As prayed twenty four hours time is allowed for filing rejoinder affidavit.

List thereafter.

Order Date :- 18.11.2015

MH/-

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