Bageesh Tiwari S/O Late Shiv Saran ... vs State Of U.P. Thru Secretary Basic ...
2015 Latest Caselaw 4218 ALL

Citation : 2015 Latest Caselaw 4218 ALL
Judgement Date : 18 November, 2015

Allahabad High Court

Bageesh Tiwari S/O Late Shiv Saran ... vs State Of U.P. Thru Secretary Basic ... on 18 November, 2015

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE SINGLE No. - 1864 of 2010
 

 
Petitioner :- Bageesh Tiwari S/O Late Shiv Saran Tiwari
 
Respondent :- State Of U.P. Thru Secretary Basic Education
 
Counsel for Petitioner :- S.P. Singh
 
Counsel for Respondent :- C.S.C.,J.P. Maurya,Vishal Verma
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

As prayed, the case is adjourned.

List again.

Order Date :- 18.11.2015

MH/-

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