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Cheddu @ Chedu Joshi ( Second Bail ) vs State Of U.P.
2015 Latest Caselaw 4214 ALL

Citation : 2015 Latest Caselaw 4214 ALL
Judgement Date : 18 November, 2015

Allahabad High Court
Cheddu @ Chedu Joshi ( Second Bail ) vs State Of U.P. on 18 November, 2015
Bench: Bachchoo Lal



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 11
 

 
Case :- BAIL No. - 10358 of 2015
 

 
Applicant :- Cheddu @ Chedu Joshi ( Second Bail )
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Deep Kamal
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Bachchoo Lal,J.

This is second bail application.

List with previous papers before the appropriate bench.

Order Date :- 18.11.2015

A.

 

 

 
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