Citation : 2015 Latest Caselaw 4213 ALL
Judgement Date : 18 November, 2015
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 11 Case :- BAIL No. - 10348 of 2015 Applicant :- Lucky Tiwari @ Utkarsh Tiwari ( Third Bail ) Opposite Party :- The State Of U.P. Counsel for Applicant :- Hari Bux Singh Counsel for Opposite Party :- Govt. Advocate Hon'ble Bachchoo Lal,J.
Sri Mohd. Yasin, Advocate has filed vakalatnama on behalf of the complainant be taken on record.
This is third bail application.
List with previous papers before the appropriate bench at an early date.
Order Date :- 18.11.2015
A.
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