Salik Ram vs State Of U.P.
2015 Latest Caselaw 4212 ALL

Citation : 2015 Latest Caselaw 4212 ALL
Judgement Date : 18 November, 2015

Allahabad High Court

Salik Ram vs State Of U.P. on 18 November, 2015

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE SINGLE No. - 2031 of 1998
 

 
Petitioner :- Salik Ram
 
Respondent :- State Of U.P.
 
Counsel for Petitioner :- Prem Shankar
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

On the request of Sri Prem Shankar, learned Counsel for the petitioner, case is adjourned.

List again.

Order Date :- 18.11.2015

Arvind

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