Smt. Husan Jahan And Another vs State Of U.P. And 17 Others
2015 Latest Caselaw 4211 ALL

Citation : 2015 Latest Caselaw 4211 ALL
Judgement Date : 18 November, 2015

Allahabad High Court

Smt. Husan Jahan And Another vs State Of U.P. And 17 Others on 18 November, 2015

Bench: Abhinava Upadhya




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 
Civil Misc. Correction Application No. 388066 of 2015
 
IN
 
Case :- WRIT - C No. - 61197 of 2015
 

 
Petitioner :- Smt. Husan Jahan And Another
 
Respondent :- State Of U.P. And 17 Others
 
Counsel for Petitioner :- Ajit Kumar
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Abhinava Upadhya,J.

Heard learned counsel for the applicants.

This is an application praying for correction in the order dated 03.11.2015.

In the first line of last paragraph of the order, in place of 9.10.2015, it should be read as "19.10.2015".

The application is, accordingly, disposed of.

Order Date :- 18.11.2015

Lbm/-

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