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Dal Chandra And Another vs D.D.C., Agra And Anr
2015 Latest Caselaw 4210 ALL

Citation : 2015 Latest Caselaw 4210 ALL
Judgement Date : 18 November, 2015

Allahabad High Court
Dal Chandra And Another vs D.D.C., Agra And Anr on 18 November, 2015
Bench: Abhinava Upadhya



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - B No. - 25186 of 1998
 

 
Petitioner :- Dal Chandra And Another
 
Respondent :- D.D.C., Agra And Anr
 
Counsel for Petitioner :- R.K.Pandey
 
Counsel for Respondent :- SC
 

 
Hon'ble Abhinava Upadhya,J.

Learned counsel for the petitioners prays for and is allowed one week's time to take fresh steps for issuance of notice in pursuance to the order of this Court dated 12.08.2015.

List this case after service of notice.

Order Date :- 18.11.2015

Lbm/-

 

 

 
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