Satya Narain vs State Of U.P.Thorugh Prin Secy ...
2015 Latest Caselaw 4209 ALL

Citation : 2015 Latest Caselaw 4209 ALL
Judgement Date : 18 November, 2015

Allahabad High Court

Satya Narain vs State Of U.P.Thorugh Prin Secy ... on 18 November, 2015

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE SINGLE No. - 1838 of 2005
 

 
Petitioner :- Satya Narain
 
Respondent :- State Of U.P.Thorugh Prin Secy Medical Health
 
Counsel for Petitioner :- S.S.Chauhan,Dinesh Kumar Mishra,Sharad Kr. Srivastava
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Application for taking on record the receipt of the cost deposited by the petitioner with the Oudh Bar Association has been filed in Court today is allowed.

Receipt is taken on record.

Order Date :- 18.11.2015

Arvind

Download the LatestLaws.com Mobile App