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Ram Autar vs Distt. Inspector Of Schools Unnao
2015 Latest Caselaw 4205 ALL

Citation : 2015 Latest Caselaw 4205 ALL
Judgement Date : 18 November, 2015

Allahabad High Court
Ram Autar vs Distt. Inspector Of Schools Unnao on 18 November, 2015
Bench: Devendra Kumar Arora



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE SINGLE No. - 7142 of 1992
 

 
Petitioner :- Ram Autar
 
Respondent :- Distt. Inspector Of Schools Unnao
 
Counsel for Petitioner :- P.K.Trivedi,H.A.B. Sinha,Prem Kumar Singh,Sanjay Kumar Singh
 
Counsel for Respondent :- C.S.C.,Pradeep Shukla,Shesh Narain Pandey
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Sri Pradeep Shukla, who has put in appearance on behalf of opposite party no.3 but till date no counter affidavit has been filed though the writ petition has been filed way back in the yer 1992.

Taking serious view of the matter, the Principal, Gandhi Smarak Uchchtar Madhyamik Vidyalaya, Rasoolabad, District Unnao, is directed to appear in person on 11.12.2015 to assist the court and to explain as to why counter affidavit has not been filed in the case.

List this case on 11.12.2015. Interim order to continue till the next date of listing.

Order Date :- 18.11.2015

MH/-

 

 

 
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