Anand Prakash Tewari S/O Ramakant ... vs State Of U.P. Thru Prin. Secy. ...
2015 Latest Caselaw 4204 ALL

Citation : 2015 Latest Caselaw 4204 ALL
Judgement Date : 18 November, 2015

Allahabad High Court

Anand Prakash Tewari S/O Ramakant ... vs State Of U.P. Thru Prin. Secy. ... on 18 November, 2015

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE SINGLE No. - 6508 of 2009
 

 
Petitioner :- Anand Prakash Tewari S/O Ramakant Tewari
 
Respondent :- State Of U.P. Thru Prin. Secy. Secondary Education & Ors.
 
Counsel for Petitioner :- N.N. Jaiswal
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

On the request of Sri N.N.Jaiswal, list this case at serial no. 1 in the cause list on 9.12.2015. In the meantime, respondents may file counter affidavit.

Order Date :- 18.11.2015

MH/-

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