Smt.Pushpa Devi [Objection ... vs State Of U P ...
2015 Latest Caselaw 4203 ALL

Citation : 2015 Latest Caselaw 4203 ALL
Judgement Date : 18 November, 2015

Allahabad High Court

Smt.Pushpa Devi [Objection ... vs State Of U P ... on 18 November, 2015

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE SINGLE No. - 5086 of 2009
 

 
Petitioner :- Smt.Pushpa Devi [Objection Filed]
 
Respondent :- State Of U P Thr.Pirn.Secy.Fisheris Civil Sectt.Lko.
 
Counsel for Petitioner :- Amar Nath Tripathi,Manoj Kumar Sahu
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Standing Counsel is directed to seek instructions in the matter regarding the outcome of the appeal preferred by the petitioner against the order impugned and produce the relevant record pertaining to disciplinary proceedings.

Put up tomorrow.

Order Date :- 18.11.2015

MH/-

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