Krishna Bihari Srivastava vs State Of U.P. Through Its ...
2015 Latest Caselaw 4202 ALL

Citation : 2015 Latest Caselaw 4202 ALL
Judgement Date : 18 November, 2015

Allahabad High Court

Krishna Bihari Srivastava vs State Of U.P. Through Its ... on 18 November, 2015

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE SINGLE No. - 2025 of 2010
 

 
Petitioner :- Krishna Bihari Srivastava
 
Respondent :- State Of U.P. Through Its Secretary Educaion Civil Sect.Lko.
 
Counsel for Petitioner :- Amit Singh Bhadauria
 
Counsel for Respondent :- C.S.C.,Ashwani Kumar,H.S.Jain
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Adjourned at the request made by the Counsel for the petitioner.

List again.

Order Date :- 18.11.2015

MH/-

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