Ram Singh vs State Of U.P. And 10 Others
2015 Latest Caselaw 4194 ALL

Citation : 2015 Latest Caselaw 4194 ALL
Judgement Date : 18 November, 2015

Allahabad High Court

Ram Singh vs State Of U.P. And 10 Others on 18 November, 2015

Bench: Abhinava Upadhya




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - C No. - 56283 of 2015
 

 
Petitioner :- Ram Singh
 
Respondent :- State Of U.P. And 10 Others
 
Counsel for Petitioner :- Sunil Kumar
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Abhinava Upadhya,J.

Sri Om Prakash, Advocate has filed his power on behalf of the respondents no. 6 and 7. He prays for and is allowed two weeks' time to file counter affidavit. Rejoinder affidavit, if any, may be filed within a week.

List thereafter.

Interim order dated 07.10.2015, shall remain operative till the next date of listing.

Office is required to print the name of Sri Om Prakash as counsel for the respondents when the matter is listed next.

Order Date :- 18.11.2015

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