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Ramesh Chandra Yadav And 52 Ors. vs State Of U.P.Through Through Its ...
2015 Latest Caselaw 4193 ALL

Citation : 2015 Latest Caselaw 4193 ALL
Judgement Date : 18 November, 2015

Allahabad High Court
Ramesh Chandra Yadav And 52 Ors. vs State Of U.P.Through Through Its ... on 18 November, 2015
Bench: Devendra Kumar Arora



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE SINGLE No. - 1238 of 2004
 

 
Petitioner :- Ramesh Chandra Yadav And 52 Ors.
 
Respondent :- State Of U.P.Through Through Its Pirn Secy Sinchai
 
Counsel for Petitioner :- L.K.Pathak,Dr.L.P.Misra
 
Counsel for Respondent :- C.S.C.,Dr Ashok Nigam,Neerav Chitravanshi,Rewati Raman Ojha
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

On the request of Dr. L.P.Misra, learned Counsel for the petitioner, case is adjourned.

List again.

Interim order,if any,  shall  continue till the next date of listing.

Order Date :- 18.11.2015

Arvind

 

 

 
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