R.C.Mishra (Non State) vs State Of U.P.
2015 Latest Caselaw 4192 ALL

Citation : 2015 Latest Caselaw 4192 ALL
Judgement Date : 18 November, 2015

Allahabad High Court

R.C.Mishra (Non State) vs State Of U.P. on 18 November, 2015

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE SINGLE No. - 9261 of 1993
 

 
Petitioner :- R.C.Mishra (Non State)
 
Respondent :- State Of U.P.
 
Counsel for Petitioner :- Ravi Singh
 
Counsel for Respondent :- C.S.C.,Akhilesh Kumar Srivastava,Rakesh Sharma
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Adjourned at the request made on behalf of Sri Ravi Singh,Advocate.

List in the next month.

Order Date :- 18.11.2015

MH/-

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