Ibney Hasan [Objection Filed] vs State Of U.P. Thru Secy. Basic ...
2015 Latest Caselaw 4191 ALL

Citation : 2015 Latest Caselaw 4191 ALL
Judgement Date : 18 November, 2015

Allahabad High Court

Ibney Hasan [Objection Filed] vs State Of U.P. Thru Secy. Basic ... on 18 November, 2015

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE SINGLE No. - 9091 of 2006
 

 
Petitioner :- Ibney Hasan [Objection Filed]
 
Respondent :- State Of U.P. Thru Secy. Basic Education & 5 Ors.
 
Counsel for Petitioner :- D.R. Shukla,Madan Gopal Tripathi
 
Counsel for Respondent :- C.S.C.,M.M. Asthana
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Sri Madan Gopal Tripathi, learned Counsel for the petitioner is reported to be ill.

Case is adjourned.

List again.

Order Date :- 18.11.2015

Arvind

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