Avanish Srivastava vs U.P. State Public Services ...
2015 Latest Caselaw 4190 ALL

Citation : 2015 Latest Caselaw 4190 ALL
Judgement Date : 18 November, 2015

Allahabad High Court

Avanish Srivastava vs U.P. State Public Services ... on 18 November, 2015

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE SINGLE No. - 3472 of 2003
 

 
Petitioner :- Avanish Srivastava
 
Respondent :- U.P. State Public Services Tribunal Indira Bhawan Lko.
 
Counsel for Petitioner :- Asit Kumar Chaturvedi,Dharmendra Kumar Dixit
 
Counsel for Respondent :- C.S.C.,Amit Bose,Shafiq Mirza
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Application along with Supplementary Affidavit for taking supplementary affidavit filed in Court is taken on record.

Application is allowed.

On the request of learned Counsel for the opposite parties, put up on 20.11.2015.

Order Date :- 18.11.2015

Arvind

Download the LatestLaws.com Mobile App